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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(d) in The Orissa Dental Council Rules, 1969

(d)Such estimate shall make provisions for all obligatory charges including fulfilment of the liabilities of the State Council and for carrying out its objects including development activities and execution of schemes for which funds are anticipated from Government and other sources.