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State of Uttar Pradesh - Section

Section 76 in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

76. Meetings of Committees and sub-Committees.

(1)The Committees specified in Section 64 shall meet at least once a month.
(2)In the case of meetings of Committees and sub-Committees matters specified in Section 62 shall be governed by rules.