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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Uttar Pradesh - Subsection

Section 76(2) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(2)In the case of meetings of Committees and sub-Committees matters specified in Section 62 shall be governed by rules.