Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(1)(n) in Tamil Nadu Co-operative Societies Rules, 1988

(n)In the case of a society to which rule 80 applies, register of fluid resources showing the immediate liabilities of the society and the extent of fluid resources available to meet them.