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[Cites 0, Cited by 0] [Section 35(15)] [Section 35] [Entire Act]

State of Tamilnadu - Subsection

Section 35(15)(b) in Tamil Nadu Combined Development and Building Rules, 2019

(b)where number of dwelling units is less than 50 nos. or 2500sq.m. of commercial area, septic tank with up-flow filters shall be provided and maintained for the disposal of the sewage within the site itself.