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[Cites 0, Cited by 0] [Section 79] [Entire Act]

Greater Bengaluru City Corporation -

Section 79(2) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(2)Allocation and utilisation of funds to and by the ward committees formaintenance of civic services shall be in the manner prescribed by theGovernment and the ward committee shall be required to furnish a utilizationreport to the zonal committee in such time period and such formats as may be