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Greater Bengaluru City Corporation -

Section 79 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

79. contrary to the provisions of the Act or any other law for the time being in force.

Allocation of Funds.- (1) The Zonal Committee shall allocate such amountsout of the budget earmarked for the particular zone to the ward committees forundertaking its functions mentioned under Section 78.
(2)Allocation and utilisation of funds to and by the ward committees formaintenance of civic services shall be in the manner prescribed by theGovernment and the ward committee shall be required to furnish a utilizationreport to the zonal committee in such time period and such formats as may be