Section 19(1) in Tamil Nadu Street Vending and Shops and Establishments Worker's Welfare Scheme, 2010
(1)If a registered manual worker dies, the Labour Officer (Social Security Scheme) of the respective district, after due verification, shall sanction a sum of Rs.2,000 (Rupees two thousand only) to the nominee of the deceased registered manual worker to meet the funeral expenses of the deceased registered manual worker.
