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State of Tamilnadu - Section

Section 19 in Tamil Nadu Street Vending and Shops and Establishments Worker's Welfare Scheme, 2010

19. Assistance to meet the funeral expenses of a registered manual worker.

(1)If a registered manual worker dies, the Labour Officer (Social Security Scheme) of the respective district, after due verification, shall sanction a sum of Rs.2,000 (Rupees two thousand only) to the nominee of the deceased registered manual worker to meet the funeral expenses of the deceased registered manual worker.
(2)The application for claiming the amount specified in sub-clause (1) shall be in Form IX and shall be accompanied by the death certificate of the deceased registered manual worker and the original identity card issued to the deceased worker.