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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Punjab - Subsection

Section 11(2) in The State Pharmacy Council Rules, 1951

(2)shall call a special meeting on 15 days' notice, if he receives a requisition in writing signed by not less than 10 members and stating the purposes of the meeting other than that mentioned in Rule 6(1)(b) and being a purpose within the scope of the Council's function, for which they desire the meeting to be called.