(2)The Secretary of a village panchayat may without notice. -(a)trim or prune any hedge bordering on a public street so that it may not exceed such height from the level of the adjoining roadways as may be provided for this purpose; or(b)cut and trim any hedge or tree overhanging the said trees and obstructing it or the view of traffic or causing damage to it; or(c)remove fallen trees on public roads and waterways which obstruct traffic.
