Securities And Exchange Board Of India - Subsection
Section 1(1) in Securities and Exchange Board of India (Issue and Listing of Municipal Debt Securities) Regulations, 2015
(1)These regulations may be called the Securities and Exchange Board of India ([Issue and Listing of Municipal Debt Securities] [Substituted 'Issue and Listing of Debt Securities by Municipalities' by Notification No. SEBI/LAD-NRO/GN/2019/40, dated 27.9.2019 (w.e.f. 15.7.2015).]) Regulations, 2015.
