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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(3) in The Chennai City Corporation Building Rules, 1972

(3)If a masonry building exceeds one storey in height -
(a)every wall must be solidly put together with -
(i)mortar compounded with good cement and sand or other suitable material; or
(ii)mortar compounded with good lime and sand or other suitable materials;
(b)the proportion of the materials forming such mortar must be such as are approved by the Engineer;
(c)no part of any wall other than a cornice or moulding shall overhang any part of a wall underneath it.