Section 9(3)(a) in The Chennai City Corporation Building Rules, 1972

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State of Tamilnadu - Subsection

Section 9(3)(a) in The Chennai City Corporation Building Rules, 1972

(a)every wall must be solidly put together with -

(i)mortar compounded with good cement and sand or other suitable material; or

(ii)mortar compounded with good lime and sand or other suitable materials;