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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Gujarat - Subsection

Section 13(3) in Indian Institute of Public Health Gandhinagar Act, 2015

(3)The President shall be the Chairperson of the Executive Council:Provided that the President may-at his discretion, nominate any of the two members of the Governing Council to be the Chairperson of the Executive Council.