Section 10 in Powerloom Registration Funds Rules, 1992
10. Constitution of the Board.
(a)The Board of management shall consist of the following members, namely:-(1)Secretary to Government, Handlooms, Handicraft, Textiles and Khadi Department;(2)Commissioner of Handlooms and Textiles;(3)Deputy Secretary to Government, Finance Department dealing with the subject of Handloom;(4)Deputy Secretary to Government, Handlooms, Handicrafts, Textiles and Khadi Department;(5)Managing Director, Tamil Nadu Textile Corporation;(6)Director, Sitra.(b)The Secretary to Government, Handlooms, Handicrafts, Textiles and Khadi Department shall be the Chairman of the Board. The Commissioner of Handlooms and Textiles shall be the Member-Secretary and Treasurer of the Board.
