Himachal Pradesh High Court
Ram Piara vs . Kartar Chand & Others on 29 August, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
Ram Piara vs. Kartar Chand & others .
RSA No. 211 of 2014 29.8.2023 Present: Mr. Prantap Sharma, Advocate, for the appellant.
Mr. Sanjay Bhardwaj, Advocate, for respondent No.1.
of Mr. Arun Kaushal, Advocate, for respondent No.2.
rt Mr. Dalip Chand, Advocate, vice counsel for respondent o.3.
Mr. Ashok, Advocate, for respondent No.4.
List on 17.10.2023.
(Satyen Vaidya) Judge 29th August, 2023 (kck) ::: Downloaded on - 29/08/2023 20:38:20 :::CIS