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State of Andhra Pradesh - Section

Section 144 in Andhra Pradesh Panchayat Raj Act, 1994

144. Public roads, markets, wells, tanks etc., to be open to all.

- All roads, markets, wells, tanks, reservoirs and water ways vested in or maintained by a Gram Panchayat shall be open to the use and enjoyment of all persons, irrespective of their caste and creed.