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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of West Bengal - Subsection

Section 29(2) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(2)The pay, allowances and other terms and conditions of service of the Director of Extension [Education] [Word inserted by W.B. Act 21 of 1996.] shall be such as may be prescribed.