Section 29 in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.
29. The Director of Extension [Education] [Word inserted by W.B. Act 21 of 1996.]. -
(1)There shall be a Director of Extension [Education] [Word inserted by W.B. Act 21 of 1996.] who shall be a whole-time salaried officer of the University responsible to the Vice-Chancellor. He shall be appointed by the Vice-Chancellor with the prior approval of the [Executive Council] [Words substituted for the word 'Board' by W. B. Act 31 of 1981.] and the Chancellor in accordance with the Statutes made in this behalf.(2)The pay, allowances and other terms and conditions of service of the Director of Extension [Education] [Word inserted by W.B. Act 21 of 1996.] shall be such as may be prescribed.(3)The Director of Extension [Education] [Word inserted by W.B. Act 21 of 1996.] shall be responsible for the execution of agricultural extension programme drawn up under this Act. He shall exercise such other powers and perform such other duties as may be conferred or imposed on him by the Statutes.
