Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 164] [Entire Act]

Chota Nagpur Division - Subsection

Section 164(2) in Chota Nagpur Tenancy Act, 1908

(2)The depositions of parties, agents and witnesses shall be recorded in English [* * *].