Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act] State of Punjab - Subsection Section 29(1)(b) in Punjab Privately Managed Recognised Aided Schools Retirement Benefits Scheme, 1992 (b)I undertake to abide by all the instructions referred above and as may be amended and issued from time to time in this regard.