Section 7A(3)(b) in The West Bengal State Tax on Professions, Trades, Callings and Employments Act, 1979.

[Cites 0, Cited by 0] [Section 7A(3)] [Section 7A] [Entire Act]

State of West Bengal - Subsection

Section 7A(3)(b) in The West Bengal State Tax on Professions, Trades, Callings and Employments Act, 1979.

(b)such documentary evidence as is required to be furnished by such employer in support of his claims as preferred in his returns for all or any of the periods of such year cannot be furnished or produced by him,

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State of West Bengal - Subsection

Section 7A(3)(b) in The West Bengal State Tax on Professions, Trades, Callings and Employments Act, 1979.