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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Odisha - Subsection

Section 22(a) in The Orissa State Electricity Board (General Conditions of Supply) Regulations, 1995

(a)Every application for enhancement of contract demand shall be accompanied by-
(i)such processing fee as fixed by the Board for the particular category of consumer ;
(ii)Test Report to be furnished from the licensed Electrical Contractor.