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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Jharkhand - Subsection

Section 17(b) in The Bihar School Examination Board Regulations, 1964

(b)The Headmaster or the Principal or Centre Superintendent to whom Admit Cards are sent shall issue the cards to the candidates concerned, provided nothing has happened since the submission of the application form by the candidate to debar or disqualify any candidate from appearing at the examination.