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State of Jharkhand - Section

Section 17 in The Bihar School Examination Board Regulations, 1964

17. Issue of Admit Cards.

(a)On receipt of the application from candidates to appear at the Board's examination, the Secretary shall, after satisfying himself that all the requirements for admission to the examination have been fulfilled, issue an Admit Card in the prescribed form in favour of the candidate and send the same to the Headmaster or Principal concerned or to the Superintendent of Centre at which the candidate will be appearing at the examination.
(b)The Headmaster or the Principal or Centre Superintendent to whom Admit Cards are sent shall issue the cards to the candidates concerned, provided nothing has happened since the submission of the application form by the candidate to debar or disqualify any candidate from appearing at the examination.
(c)If the Headmaster or Principal or Centre Superintendent withholds the Admit Card of any candidate he shall immediately return the same to the Secretary giving his reasons for withholding it.