Section 110 in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009
110. General safety of vehicles and earth moving equipment.
- The employer shall ensure at a construction site of a building or other construction work that -(a)every vehicle and earth moving equipment is equipped with :(i)silencers;(ii)tail lights;(iii)power and hand brakes;(iv)reversing alarm; and(v)search light facilities for forward and backward movement which are required for safe operation of such vehicle and earth moving equipment.(b)the cab of vehicle earth moving equipment shall be at least 1.00 meter from the adjacent face of a ground being excavated;(c)when a crane or shovel is travelling, the boom of such crane or shovel is in the direction of such travel and the bucket or scoop attached to such crane or shovel is raised and without load, except when such travelling is downhill.Lifting Appliances And Gear[Section 40(2)(e)]
