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[Cites 0, Cited by 0] [Section 110] [Entire Act]

State of Uttar Pradesh - Subsection

Section 110(a) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(a)every vehicle and earth moving equipment is equipped with :
(i)silencers;
(ii)tail lights;
(iii)power and hand brakes;
(iv)reversing alarm; and
(v)search light facilities for forward and backward movement which are required for safe operation of such vehicle and earth moving equipment.