Section 114(3)(e) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

[Cites 0, Cited by 0] [Section 114(3)] [Section 114] [Entire Act]

(e)Procurement by way of energy exchange under 'banking' transactions provided such procurement through banking unless merit order so warrants, and

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