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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of West Bengal - Subsection

Section 24(2)(a) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(a)the reasons for admission/attendance/visit, significant clinical findings, provisional diagnosis and results of investigations, particulars of treatment administered or procedure done and the nature of the health service rendered; and