Section 24(2) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017
(2)Such Summary Medical Report under sub-rule (1) shall be provided by the Primary Consultant containing such particulars which includes but not limited to -(a)the reasons for admission/attendance/visit, significant clinical findings, provisional diagnosis and results of investigations, particulars of treatment administered or procedure done and the nature of the health service rendered; and(b the principal diagnosis and condition of the patient; and(c)follow-up advice, medication and other instructions and when and how to obtain urgent care when needed in an easily understandable manner; and(d)any other particulars which shall be useful for future health care of the patient.Explanation. 'Principal Diagnosis' means the main medical condition that is ultimately determined to have caused a patient's admission to the hospital. The principal diagnosis is used to assign every patient to a diagnosis related group. This diagnosis may differ from the admitting and major diagnoses.
