Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27A] [Entire Act] State of Madhya Pradesh - Subsection Section 27A(a) in The M.P. Bhumi Sudhar Yojana Adhiniyam, 1967 (a)"holding" includes parcel of land held by a Government lessee under one lease or set of conditions;
