Section 27A in The M.P. Bhumi Sudhar Yojana Adhiniyam, 1967
27A. Definition of "holding" and powers of Consolidation Officer.
- For the purposes of this Chapter-(a)"holding" includes parcel of land held by a Government lessee under one lease or set of conditions;(b)Consolidation Officer shall have the powers conferred upon a Tahsildar under the Madhya Pradesh Land Revenue Code, 1959 (No. 20 of 1959).
