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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(b) in The National Oilseeds And Vegetable Oils Development Board Rules, 1984

(b)"committee" means any of the committee appointed by the Board under Section 8;
(bb)[ "Form" means form annexed to these rules; added namely :- [Substitued by G.S.R. 94(E), dated 23rd February, 1990.]