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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(5) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(5)Normally the Academic Council shall meet once in every four months on such dates as may be fixed by the Vice-Chancellor, how ever, special meetings of the Academic Council can be called by the Vice-Chancellor.