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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(2) in U.P. Irrigation Department Mechanical Engineers (Subordinate) Service Rules, 1992

(2)Twenty-four per cent by promotion from amongst substantively appointed Tube-well mistris who have completed ten years service as such on the first day of the year of recruitment and have passed the qualifying examination as prescribed by the Engineer-in-Chief (Mechanical), Irrigation Department, Uttar Pradesh.