9. Officers, Committees and servants of the Council.-
The Council shall-(1)constitute from amongst its members an Executive Committee and such other Committees for general or special purposes as the Council deems necessary to carry out the purposes of this Act;(2)appoint a Registrar who shall act as Secretary and who may also, if deemed expedient, act as Treasurer;(3)employ such other persons, as the Council deems necessary to carry out the purposes of this Act;(4)require and take from the Registrar, or from any other employee, such security for the due performance of his duties as the Council deems necessary; and(5)with the previous sanction of the Central Government fix the remuneration and allowances to be paid to the President, Vice-President and members of the Council and determine the conditions of service of the employees of the Council.
