Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 24] [Section 9] [Entire Act] Union of India - Subsection Section 9(2) in The Indian Medical Council Act, 1956 (2)appoint a Registrar who shall act as Secretary and who may also, if deemed expedient, act as Treasurer;
