Section 2 in The Bihar Non-Government Educational Institution (Taking Over) Act, 1988
2. Definitions.
- In this Act unless the context otherwise requires,-(i)"Institution" means Jagjiwan Ram Institute of Parliamentary Studies and Political Research, 10 Mangles Road, Patna-800001;(ii)"Education Secretary" means Secretary to the Government of Bihar in the Education Department;(iii)"Governing Body" means association or managing committee of Jagjiwan Ram Institute of Parliamentary Studies and Political Research.
