Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(iii) in The Bihar Non-Government Educational Institution (Taking Over) Act, 1988 (iii)"Governing Body" means association or managing committee of Jagjiwan Ram Institute of Parliamentary Studies and Political Research.
