Bombay High Court
Sarubai Babu Shendge And Ors vs The State Of Maharasthra And Ors on 20 February, 2019
Bench: R.M. Borde, Pushpa Virendra Ganediwala
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 14047 OF 2018
Kashinath Gundiba Tambe, Through P.a.holder ....Petitioner
Satish J Gavari
V/S
The State Of Maharashtra, Through Secretary ....Respondent
And Ors.
WITH WRIT PETITION NO. 9759 OF 2018 Sudarshan Laxminarayan Rathi And Ors. ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 6299 OF 2018 Kashinath Gundiba Tambe, Through P.a.holder ....Petitioner Satish J Gavari V/S The State Of Maharashtra ....Respondent WITH WRIT PETITION NO. 14048 OF 2018 Kashinath Gundiba Tambe, Through P.a.holder ....Petitioner Satish J Gavari V/S The State Of Maharashtra And Ors. ....Respondent WITH Page 1/2 ::: Uploaded on - 20/02/2019 ::: Downloaded on - 20/03/2019 09:00:31 ::: WRIT PETITION NO. 14046 OF 2018 Sarubai Babu Shendge And Ors ....Petitioner V/S The State Of Maharasthra And Ors ....Respondent WITH WRIT PETITION NO. 14049 OF 2018 Sarubai Babu Shendge And Ors ....Petitioner V/S The State Of Maharasthra And Ors ....Respondent Neha Parte i/by Suresh M Sabrad For Petitioner in WP 14047/18, 6299/18, wp 9759/18 & wp 14048/18. Mr.Sachin Deokar Petr in Wp. No.14046/18, & WP 14049/18. Mr.Nitin Deshpande and Smt.P.N.Diwan, AGP for State R.no. 1 To 5 CORAM : R.M. BORDE & SMT. PUSHPA VIRENDRA GANEDIWALA, JJ DATE : 20th February, 2019 P.C. :
Stand over to 06/03/2019.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 20/02/2019 ::: Downloaded on - 20/03/2019 09:00:31 :::