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[Cites 0, Cited by 0] [Section 353] [Entire Act]

State of Rajasthan - Subsection

Section 353(ii) in Rajasthan Land Revenue (Land Records) Rules, 1957

(ii)When untested work checked, it may be useful to compare the percentage of error found therein with the percentage of error found by the Inspector. If the difference is large it will be an indication that the Inspectors check is tor some reason inadequate and unsatisfactory.