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State of Rajasthan - Section

Section 353 in Rajasthan Land Revenue (Land Records) Rules, 1957

353. Checking of Inspector's Work.

- (i) The most effective way of testing the Inspector's work is to do over again some of the work which he claims to have done. But occasionally and especially if the work done appears to be confined to accessible and established plot or to have taken the line of least resistance, the inspecting officer should also check some untested work in order to ascertain the general standard of accuracy in the circle and also to see that the Inspector's test has not been collusive but representative and thorough.
(ii)When untested work checked, it may be useful to compare the percentage of error found therein with the percentage of error found by the Inspector. If the difference is large it will be an indication that the Inspectors check is tor some reason inadequate and unsatisfactory.
(iii)In view of the varying conditions in different districts it is not possible to prescribe a fixed procedure for the test of each record, but the method of test which has been found convenient by experience is given below for same important statements to indicate the general lines which should be followed in the test of all record so far as the circumstances of each tract permit.