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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Rajasthan - Subsection

Section 37(1) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(1)Farmers Organisation may after diScussing in the general body meeting resolve to increase or diminish its area keeping in view efficient utilisation of water resource of economic managerial consideration and send a copy of the resolution to the Project Authority for consideration. Project Authority will take final decision after inviting objections from the organisation likely to be effected.