Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 37 in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

37. Procedure of Changes.

(1)Farmers Organisation may after diScussing in the general body meeting resolve to increase or diminish its area keeping in view efficient utilisation of water resource of economic managerial consideration and send a copy of the resolution to the Project Authority for consideration. Project Authority will take final decision after inviting objections from the organisation likely to be effected.
(2)Project Authority under what so ever circumstances, finds that mistake has been committed in issuing any notification or at any time Project Authority considers that it is essential to reconstitute the territorial constituency of a Farmers' Organisation in the interest of the project, he shall after inviting objections from the organisation likely to be affected, may diminish or increase or alter the area of any farmers' organisation and issue a fresh notification in this regard.CHAPTER-X General Body Managing Committee