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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Rajasthan - Subsection

Section 25(a) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(a)the last date for making nominations, which shall be the third days after the date of publication of the first mentioned notification or, if that day is a public holiday, the next succeeding day which is not a public holiday;