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State of Rajasthan - Section

Section 25 in The Rajasthan Waqf Board (Election of Members) Rules, 1999

25. Appointment of dates for nomination etc.

- As soon as the notification calling upon the members of electoral colleges to elect members of the Board is issued, the Chief Election Authority and Returning Officer shall, by notification published in news paper, appoint-
(a)the last date for making nominations, which shall be the third days after the date of publication of the first mentioned notification or, if that day is a public holiday, the next succeeding day which is not a public holiday;
(b)the date of the scrutiny of nominations, which shall be the date immediately following the last date for making nominations or if that day is a public holiday, the next succeeding day which is not a public holiday;
(c)the last day for withdrawal of candidature which shall be the second day after the scrutiny of nominations or, if that day is a public holiday, the next succeeding day which is not a public holiday;
(d)the date or dates on which poll shall, if necessary, be taken, which or the first of which shall be a date not earlier than the last day for the withdrawal of candidature; and
(e)the day, date, time and place of counting of vote, if necessary.