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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(i) in The U.P. Basic School Teachers (Savings-Cum-Insurance) Rules, 1976

(i)Every teacher between the age of 18 and 60 years, not being a teacher appointed on temporary basis or for a specified period only, shall be eligible to become Member of the Scheme.