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State of Uttar Pradesh - Section

Section 5 in The U.P. Basic School Teachers (Savings-Cum-Insurance) Rules, 1976

5. Eligibility. -

(i)Every teacher between the age of 18 and 60 years, not being a teacher appointed on temporary basis or for a specified period only, shall be eligible to become Member of the Scheme.
(ii)Every teacher, referred to in sub-rule (i), shall join the Scheme from the date of commencement of the Scheme, or from the date of eligibility, whichever is later.
(iii)No Member who is eligible under these rules shall withdraw his membership of the Scheme.