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State of Madhya Pradesh - Section

Section 37 in Madhya Pradesh Electricity Supply Code, 2013

37. (a) Any letter, order or document addressed to the Consumer shall be served by post or left at the address given in the preamble to this Agreement in the manner specified in Section 53 of the Electricity Act, 2003.

(b)All communications to the ............ Discom shall be addressed to the Secretary of the ............ Discom at the Corporate Office of the ............ Discom or to any other office authorised or designated in this behalf.